Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] Union of India - Subsection Section 3(1)(c) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016 (c)"Convention" means International Labour Organisation document No. 185 on Seafarer's Identity Documents Convention (Revised), 2003;