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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2)(f) in International Institute of Information Technology (IIIT) University Act, 2013

(f)consider and approve the annual reports and development plan' of the Institute on the recommendation of Senate or the Building and Works Committee, as the case may be;