Delhi High Court - Orders
Management Of Samrat Hotel And Anr vs All India Itdc Mazdoor Jant Union And Ors on 14 May, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13297/2019 & CM APPL. 54069/2019 & CM APPL.
44441/2021 & CM APPL. 65460/2023 & CM APPL. 9654/2024
MANAGEMENT OF SAMRAT HOTEL AND ANR.
..... Petitioners
Through: Mr. Ravi Sikri, Senior Advocate
along with Ms. Sumitra Choudhary,
Mr. Deepank Yadav, Ms. Kanak
Grover and Mr. Raghav Raman,
Advocates
versus
ALL INDIA ITDC MAZDOOR JANT UNION AND ORS
..... Respondent
Through: Mr. J. P. Singh and Ms. Tanya
Sharma, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 14.05.2024
List on 19th July, 2024.
CHANDRA DHARI SINGH, J
MAY 14, 2024
gs/da
Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 21:14:41