Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(3)(h) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (h)ensure that the child develop positive attitudes towards the family and creates a linkage with family; and arrange group counselling