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Union of India - Section

Section 30 in The Disaster Management (Amendment) Act, 2025

30. Amendment of section 50.

In section 50 of the principal Act,—(i) in the opening portion, after the words “or the District Authority”, the words “or the Urban Authority” shall be inserted;(ii) in clause (b), after the words “or District Authority”, the words “or Urban Authority” shall be inserted.