Allahabad High Court
Indrajeet Singh @ Babban Singh vs Ram Karan Singh And Others on 6 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- SECOND APPEAL No. -- 373 of 1982 Petitioner :- Indrajeet Singh @ Babban Singh Respondent :- Ram Karan Singh And Others Petitioner Counsel :- N.D. Kesari Respondent Counsel :- Tarun Tandan,Neeraj Agarwal Hon'ble Saniav Misra.J.
It is informed that Sri N.D.Kesari, learned counsel for the appellant is no more.
Office is directed to issue notice to the appellant to engage a new counsel.
Order Date :- 6.1.2010 Lbm/--