Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Punjab - Subsection Section 35(a) in Punjab Boiler Attendants Rules, 1961 (a)has served for not less than three years in the capacity of a Fireman or an Assistant Fireman on a steam boiler or a combined steam engine and boiler; or
