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[Cites 0, Cited by 0] [Section 2(2a)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2a)(a3) in The West Bengal Motor Vehicles Tax Act, 1979

(a3)[ "manufacturer" has the same meaning as in clause (21A) of section 2 of the Motor Vehicles Act, 1988;] [Clause (a3) Inserted by W.B. Act 19 of 2003.]