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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002

(a)"Agreement" means the Agreement between the Government of the Republic of India and the Peoples' Republic of Bangladesh for regulation of passenger traffic between the two countries;