Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(1)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (a)the designated Juvenile or the Child Welfare Officer in the nearest police station to take charge of the matter;