Gujarat High Court
Panchmahal Steel Limited vs Ranjitsinh Udaysinh Parmar on 28 December, 2018
Author: C.L. Soni
Bench: C.L. Soni
C/SCA/20879/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 20879 of 2018
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PANCHMAHAL STEEL LIMITED
Versus
RANJITSINH UDAYSINH PARMAR
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Appearance:
MR DG SHUKLA(1998) for the PETITIONER(s) No. 1
MR HARSHEEL D SHUKLA(6158) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE C.L. SONI
Date : 28/12/2018
ORAL ORDER
Learned advocate Mr.Shukla is to place on record the copies of the statement - evidence of the witnesses which was there before the Inquiry Officer. S.O. to 10th January, 2019.
(C.L. SONI, J) GUPTA* Page 1 of 1