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State of Gujarat - Section

Section 6 in Bhavnagar University (Amendment) Act, 1991

6. Amendment of section 43 of Guj. 26 of 1978.- In the principal Act, for section 43, the following section shall be substituted, namely:-

"43. Post-graduate instruction, teaching and training. Within the University area all post-graduate instruction, teaching and training in such subjects as may be prescribed by the Statutes shall be conducted by the University or subject to control of the University by such affiliated colleges or institutions as may be prescribed by the Statutes."