Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 122 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 122. Provisions of arrest and seizures to be in conformity with the Act. - All arrests and seizures made under these rules shall be in conformity with the provisions of the Act and the rules.
