Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 53] [Entire Act] Union of India - Subsection Section 53(1) in The Companies Act, 2013 (1)Except as provided in section 54, a company shall not issue shares at a discount.
