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State of Andhra Pradesh - Section

Section 28A in A.P. Farmers Organisation Rules, 1997

28A. The following officers shall be Competent Authority (Engineering) for different tiers of Farmers Organisation.

- 1. Water Users Association level. - Officer of the rank of Assistant Executive Engineer (AEE) or Assistant Engineer (AE) shall be the Competent Authority (Engineering) for Water Users Associations as notified by the Government.