Chattisgarh High Court
Smt. Gayatri Bai vs The State Of Chhattisgarh 4 ... on 9 May, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 2942 of 2019
Smt Gayatri Bai Versus State of Chhattisgarh and Ors.
09.05.2019 Mr. Akhilesh Kumar, Counsel for the petitioner.
Mr. Saleem Kazi. Dy. A. G., for the State.
The petition is admitted for hearing.
Issue notice to the respondents 1 to 5 stands dispensed with, as they are
represented through the State Counsel.
Issue notice to respondent No. 6 on payment of P.F by ordinary mode as well as by registered mode.
Call for records of the two authorities below and matter be listed for hearing immediately after the records are received and the service is complete on the respondent No. 6. Sd/- Sd/-
(P. Sam Koshy) Judge jyoti