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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of West Bengal - Subsection

Section 1A(i) in The Calcutta Improvement Act, 1911

(i)the publication of a notice of the improvement scheme under subsection (2) of section 43 of the Calcutta Improvement Act, 1911, shall be substituted for and have the same effect as publication of a notification in the Official Gazette and giving public notice of the substance of such notification in the locality under section 4.