Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Sukhwinder Singh vs Market Committee, Malout on 21 October, 2022

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

236
         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                                    CRM-M-16218-2019
                                             Date of decision : 21.10.2022

SUKHWINDER SINGH
                                                            ... Petitioner(s)
                                    Versus
MARKET COMMITTEE, MALOUT
                                                           ...Respondent(s)
CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

Present:     Mr. Devansh Khanna, Advocate for the petitioner(s).

                          ****

JASJIT SINGH BEDI, J. (ORAL)

The learned counsel for the petitioner seeks permission to withdraw the present petition.

Dismissed as withdrawn.

(JASJIT SINGH BEDI) JUDGE 21.10.2022 JITESH Whether speaking/reasoned:- Yes/No Whether reportable:- Yes/No 1 of 1 ::: Downloaded on - 22-10-2022 04:10:39 :::