Punjab-Haryana High Court
Sukhwinder Singh vs Market Committee, Malout on 21 October, 2022
Author: Jasjit Singh Bedi
Bench: Jasjit Singh Bedi
236
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-16218-2019
Date of decision : 21.10.2022
SUKHWINDER SINGH
... Petitioner(s)
Versus
MARKET COMMITTEE, MALOUT
...Respondent(s)
CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI
Present: Mr. Devansh Khanna, Advocate for the petitioner(s).
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JASJIT SINGH BEDI, J. (ORAL)
The learned counsel for the petitioner seeks permission to withdraw the present petition.
Dismissed as withdrawn.
(JASJIT SINGH BEDI) JUDGE 21.10.2022 JITESH Whether speaking/reasoned:- Yes/No Whether reportable:- Yes/No 1 of 1 ::: Downloaded on - 22-10-2022 04:10:39 :::