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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

(1)Subject to the overall supervision and direction of the Secretary to the Governor reservation of suites Nos. 5, 7, 8, 9, 10 and 11 shall be made by Collector (who is the Chairman of the District Executive Committee of the State Council) or any officer authorised by him and reservation of other suites shall be made by the Comptroller.