Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 130E in New Town, Kolkata Development Authority Act, 2007

130E. Control and removal of Khatals.

- Subject to the provisions of any other law for the time being in force for removal of Khatals, the Development Authority may make regulations specifically for control of khatals within the area of Development Authority or removal of khatals therefrom.Chapter-XV Fire prevention and fire safety