Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(21) in Andhra Pradesh Education Act, 1982 (21)"Gram Panchayat" means the body constituted for the local administration of a village under the Andhra Pradesh Gram Panchayats Act, 1964 ;
