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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 4(1) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(1)The duty posts included in the various grades, their number and the scales of pay on the date of commencement of these rules shall be as specified in Schedule I:Provided that 10% and 20% of the sanctioned strength of the posts in the Service shall be non functional grades of Junior Administrative Grade-I and Selection Grade respectively, and these shall be operated within the respective number of posts specified in Parts B and C of Schedule I:Provided further that the number of posts in Junior Administrative Grade I shall not exceed the total number of sanctioned posts in the Junior Administrative Grade in the Pay scale of Level-12 (78,800 - 209200).