Delhi High Court - Orders
Union Of India & Anr vs Bharat Serums And Vaccines Limited on 25 May, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~13, 14, 16, 18, 19, 30 to 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 118/2023 & CM APPLs. 7868/2023, 7871/2023
UNION OF INDIA & ANR ...... Appellants
Through: Mr. Kirtiman Singh, CGSC with Ms.
Manmeet Kaur Sareen, Ms. Vidhi
Jain, Advocates
versus
BHARAT SERUMS AND VACCINES LIMITED ..... Respondent
Through: Mr. Alok Yadav, Advocate
+ LPA 119/2023 & CM APPLs. 7877/2023, 7880/2023
UNION OF INDIA & ANR ...... Appellants
Through: Mr. Kirtiman Singh, CGSC with Ms.
Manmeet Kaur Sareen, Ms. Vidhi
Jain, Advocates
versus
BHARAT SERUMS AND VACCINES LIMITED ..... Respondent
Through: Mr. Alok Yadav, Advocate
+ LPA 142/2023 & CAV 115/2023, CM APPLs. 9265/2023, 9268/2023
UNION OF INDIA & ANR ...... Appellants
Through: Mr. Kirtiman Singh, CGSC with Ms.
Manmeet Kaur Sareen, Ms. Vidhi
Jain, Advocates
versus
BARD HEALTHCARE INDIA PVT. LTD. ..... Respondent
LPA 118/2023 etc. Page 1 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 05:11:39
Through:
+ LPA 227/2023 & CM APPLs. 16242/2023, 16245/2023
UNION OF INDIA & ANR ...... Appellants
Through: Mr. Kirtiman Singh, CGSC with Ms.
Manmeet Kaur Sareen, Ms. Vidhi
Jain, Advocates
versus
POLY MEDICURE LTD ..... Respondent
Through:
+ LPA 229/2023 & CM APPLs. 16268/2023, 16271/2023
UNION OF INDIA & ANR ...... Appellants
Through: Mr. Kirtiman Singh, CGSC with Ms.
Manmeet Kaur Sareen, Ms. Vidhi
Jain, Advocates
versus
CIPLA LIMITED ..... Respondent
Through:
+ W.P.(C) 6792/2017 & CM APPLs. 48713/2019, 33502/2021
DR REDDYS LABORATORIES LTD AND ANR ..... Petitioners
Through: Ms. Neelima Tripathi, Senior
Advocate with Mr. Apoorv P
Tripathi, Mr. Dheeresh K Dwivedi,
Mr. Mayank Gupta, Ms. Poonam
Mina, Advocates
versus
UNION OF INDIA AND ORS ..... Respondents
LPA 118/2023 etc. Page 2 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 05:11:39
Through: Mr. Kirtiman Singh, CGSC with Ms.
Manmeet Kaur Sareen, Ms. Vidhi
Jain, Advocates
+ W.P.(C) 10282/2018 & CM APPL. 40094/2018
DR. REDDY'S LABORATORIES LTD. AND ANR ...... Petitioners
Through: Ms. Neelima Tripathi, Senior
Advocate with Mr. Apoorv P
Tripathi, Mr. Dheeresh K Dwivedi,
Mr. Mayank Gupta, Ms. Poonam
Mina, Advocates
versus
UNION OF INDIA AND ORS ...... Respondents
Through: Mr. Anurag Ahluwalia, CGSC with
Ms.Avshreya Pratap Singh Rudy, GP
for UOI
+ W.P.(C) 14080/2018 & CM APPL. 54901/2018
M/S PANACEA BIOTEC LTD ..... Petitioner
Through: Mr. Kawal Nain, Ms. Kavita Sharma,
Mr. Rohit Dadwal, Advocates
versus
UNION OF INDIA & ORS ..... Respondents
Through:
+ W.P.(C) 59/2019 & CM APPL. 386/2019
DR REDDY'S LABORATORIES LTD & ANR ..... Petitioners
Through: Ms. Neelima Tripathi, Senior
Advocate with Mr. Apoorv P
Tripathi, Mr. Dheeresh K Dwivedi,
LPA 118/2023 etc. Page 3 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 05:11:39
Mr. Mayank Gupta, Ms. Poonam
Mina, Advocates
versus
UNION OF INDIA & ORS ..... Respondents
Through:
+ W.P.(C) 998/2019 & CM APPL. 4488/2019
M/S PANACEA BIOTEC LIMITED ..... Petitioner
Through: Mr. Kawal Nain, Ms. Kavita Sharma,
Mr. Rohit Dadwal, Advocates
versus
UNION OF INDIA AND ORS ...... Respondents
Through: Mr. Kirtiman Singh, CGSC with Ms.
Manmeet Kaur Sareen, Ms. Vidhi
Jain, Advocates
+ W.P.(C) 671/2020 & CM APPL. 1881/2020
PANACEA BIOTEC LIMITED ..... Petitioner
Through: Mr. Kawal Nain, Ms. Kavita Sharma,
Mr. Rohit Dadwal, Advocates
versus
UNION OF INDIA & ORS ..... Respondents
Through:
+ W.P.(C) 14643/2021 & CM APPL. 46129/2021
DR REDDYS LABORATORIES LIMITED & ANR ...... Petitioners
Through: Ms. Neelima Tripathi, Senior
Advocate with Mr. Apoorv P
LPA 118/2023 etc. Page 4 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 05:11:40
Tripathi, Mr. Dheeresh K Dwivedi,
Mr. Mayank Gupta, Ms. Poonam
Mina, Advocates
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Kirtiman Singh, CGSC with Ms.
Manmeet Kaur Sareen, Ms. Vidhi
Jain, Advocates
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 25.05.2023
1. It has been brought to the notice of this Court that learned Counsel for the Respondent in LPA 118/2023 and LPA 119/2023 is not available today to argue the matter due to some personal difficulty. The hearing of the cases along with the connected matters is deferred.
2. List on 04.08.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 25, 2023 hsk LPA 118/2023 etc. Page 5 of 5 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:11:40