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[Cites 0, Cited by 0] [Section 6F] [Entire Act]

State of Goa - Subsection

Section 6F(i) in The Goa Entertainment Tax Act, 1964

(i)a notice issued under this Act calling upon a proprietor or person for assessment or asking a proprietor or a person to show cause as to why he should not be prosecuted for an offence under this Act or notices issued under any of the provisions of section 7A of this Act; or