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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Goa - Subsection

Section 2A(7) in The Goa Entertainment Tax Act, 1964

(7)The superintendence and control for the proper execution of the provisions of this Act and rules made thereunder relating to the levy and collection of the tax shall vest in the Commissioner."] [Sub-section (5), (6) and (7) inserted by the Amendment Act 20 of 2006.]