Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] Union of India - Subsection Section 89(3) in Conduct of Elections Rules, 1961 (3)Immediately after the submission of the report referred to in sub-rule (1) the [district election officer] [ Substituted by S.O. 3875, dated 15.12.1966.] shall publish a copy thereof affixing the same to his notice board.
