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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(1) in University of Horticultural Sciences Act, 2009

(1)The Academic Council shall consist of the following members namely:-
(i)The Vice-Chancellor - Chairperson;
(ii)The Directors of Research and Extension Education;
(iii)Deans of constituent colleges;
(iv)Two University Heads of the Department nominated by the Vice-Chancellor on rotational basis;
(v)One Teacher of professor rank to be nominated by the Vice-Chancellor on rotational basis;
(vi)One eminent Horticultural Educationist from outside the University nominated by the Vice-Chancellor;
(vii)Registrar;
(viii)Director of Horticulture or his nominee not below the rank of Joint Director, Government of Karnataka, Bangalore;
(ix)One representative of affiliated college not below the rank of Professor nominated by the Vice Chancellor;
(x)The Director of Education - Member Secretary.