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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(2) in Punjab Self-Supporting Co-operative Societies Act, 2006

(2)The name of a person-
(i)who has withdrawn from the membership under section 27;
(ii)who ceased to be a member under section 28; or
(iii)whose membership has been terminated under section 29;
shall be deleted from the register of members.