Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 95(2)] [Section 95] [Entire Act] Union of India - Subsection Section 95(2)(i) in The Motor Vehicles Act, 1988 (i)require the maintenance of complaint books in stage carriages and prescribe the conditions under which passengers can record any complaints in the same.