Uttarakhand High Court
Commissioner Of Customs & Central ... vs M/S Pepsico India Holding (P) Ltd on 3 April, 2015
Author: V.K. Bist
Bench: V.K. Bist
MCC No. 124/ 15 (Restoration Application) & CLMA No. 1995/ 15 (Delav Codn. Application) m CEXA No. 05/2006 Hon'ble V.K. Bist, J.
Hon'ble U.C. thani, J. Mr. Shobhit Saharia, Advocate for the appellant.
Mr. Devesh Bishnoi, Advocate for the respondent.
At the request jointly made by the counsel for the parties, list this case after two weeks. (U.C. Dhyani, J.) (V.K. Bist, J.) 03.04.2015 NCM: