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Uttarakhand High Court

Commissioner Of Customs & Central ... vs M/S Pepsico India Holding (P) Ltd on 3 April, 2015

Author: V.K. Bist

Bench: V.K. Bist

MCC No. 124/ 15 (Restoration Application) &
CLMA No. 1995/ 15 (Delav Codn. Application)
m

CEXA No. 05/2006

Hon'ble V.K. Bist, J.

Hon'ble U.C. thani, J. Mr. Shobhit Saharia, Advocate for the appellant.

Mr. Devesh Bishnoi, Advocate for the respondent.

At the request jointly made by the counsel for the parties, list this case after two weeks. (U.C. Dhyani, J.) (V.K. Bist, J.) 03.04.2015 NCM: