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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(7)(a) in Himachal Pradesh Prevention of Beggary Act, 1979

(a)in the place from which a child or female is procured, induced to go, taken or caused to be taken or from which an attempt to procure or take such child or female is made; or