Section 41(12)(c) in The Competition Act, 2002

[Cites 0, Cited by 0] [Section 41(12)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(12)(c) in The Competition Act, 2002

(c)any reference to officers and other employees or agents shall be construed as a reference to past as well as present officers and other employees or agents, as the case may be.]

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Union of India - Subsection

Section 41(12)(c) in The Competition Act, 2002