Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39A(1)] [Section 39A] [Entire Act] Bengal Presidency - Subsection Section 39A(1)(d) in The Calcutta Suburban Police Act, 1866 (d)keep order on and in streets, quays, wharves and landing places, and all other public place or places of public resort; or