Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(1)(a) in The Bihar Prohibition Act, 1938

(a)licences for the tapping of any palmyra or date palm tree for juice intended to be used as talras or for the manufacture of gur, or