Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2)(c) in The Orissa Electricity Reform Act, 1995

(c)the extent to which there is any other available remedy in respect of the alleged contravention of a relevant condition or requirement.