Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Section 22A] [Entire Act] Union of India - Subsection Section 22A(3) in The Securities Contracts (Regulation) Act, 1956 (3)The Securities Appellate Tribunal shall send a copy of every order made by it to the Board and parties to the appeal.
