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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(3)(l) in The Jammu and Kashmir Apartment Ownership Act, 1989

(l)election of a Treasurer from among the Apartment Owners who shall keep the financial records of the Association of Apartment Owners as also of the Board ;