Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 163 in Rules under the United Provinces Excise Act, 1910 163. Licence fees for Tari under the tree tax system. - The fees for Tari licences granted under the tax system shall be paid at the time of deposit of the tree tax.
