Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Tamilnadu - Subsection Section 36(4) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005 (4)The notice shall also be published in two English and one Tamil newspaper having wide circulation in the licensee's area of activities.
