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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(3) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(3)The employer shall ensure that a driver of a vehicle of any class or description operating at a construction site of a building or other construction work holds a valid driving license under the Motor Vehicle Act, 1988 (Act No.59 of 1988).