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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(3)(ii) in The Delhi Lands (Restrictions On Transfer) Act, 1972

(ii)That the land is needed or is likely to be needed for securing the objects of the Delhi Development Authority W referred to in section 6 of the Development Act;