Calcutta High Court
Orient Beverages Limited vs Income Tax Officers "C" Ward Dist-Iii on 23 April, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1530 of 1994
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ORIENT BEVERAGES LIMITED
Versus
INCOME TAX OFFICERS "C" WARD DIST-III
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 23rd April, 2009.
Appearance:
Mr. R.K. Murarka Adv., Mr. V. Murarka Adv.,
For the petitioner.
The Court : Let the matter be listed on 28th April, 2009
with the endorsement (3). The learned Advocate for the petitioner shall give
notice to the learned advocate for the respondent. No further adjournment is
likely to be granted.
(GIRISH CHANDRA GUPTA, J.) SP/