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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(3) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975

(3)Every Tree Officer shall exercise jurisdiction over the whole or such part of the urban area as [the Tree Authority] [These words were substituted for the words 'the urban local authority' by Maharashtra 7 of 1996, section 7.] may, from time to time, determine.