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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(2)(i) in The Assam Co-operative Societies Rules, 1953

(i)that it is impracticable for the society to secure the attendance of two-thirds of the total number of members at a meeting of the general assembly;