Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Jharkhand - Subsection Section 31(a) in The Chota Nagpur Rural Police Act, 1914 (a)withdraws himself from the duties of this office without the express permission of the Superintend of Police, or of some other duly authorized to grant such permission, or
