Bombay High Court
Dhananjay Dilip Pandhe vs Pandharpur Education Soc Thr Its ... on 1 November, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-35
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1851 OF 2023
Dhananjay Dilip Pandhe ....PETITIONER
V/S
Pandharpur Education Soc Thr Its Chairman And
....RESPONDENT
Ors None for Petitioner.
Mr. Ajay Rajenimbalkar i/by Ms. Mrinal Ashwin Shelar for Respondent No. 1.
Mr. Akshay Kulkarni for Respondent No. 5.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 1st November, 2023
P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 13/12/2023. Ad-interim order, if any, to continue till then.
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