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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of West Bengal - Subsection

Section 117(4) in West Bengal Municipal (Building) Rules, 2007

(4)A ledge or tand in a habitable roof shall not cover more than 25% of the area of the floor on which it is constructed and shall not interfere with the ventilation of the room under any circumstances.