Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(5) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(5)Any working area in a dock which is damaged or under repair shall be effectively blocked off from other areas and, when necessary, warning lights shall be provided at night.