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Union of India - Section

Section 9B in Life Insurance Corporation of India Class-I Officers (Revision of Terms and Conditions of Service) Rules, 1985

9B. [ Transport Allowance. [Substituted vide Notification dated 08.10.2010 G.S.R. No. 824(E).]

- Every Class I Officer, other than an Officer who is in receipt of any Conveyance Allowance under any of the Schemes of the Corporation, shall be paid Transport Allowance of Rs. 800/- per month;] [9(5) as amended by Amendment Rules, 1989 notified on 25.7.1989.]