Tripura High Court
Party Name : Monoranjan Naha vs The State Of Tripura & 3 Ors on 3 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000255/2014 Party Name : MONORANJAN NAHA Vs THE STATE OF TRIPURA & 3 ORS THE HONBLE MR. JUSTICE S.C.DAS
Learned counsel, Mr. CS Sinha for the petitioner is present. Learned State counsel, Mr. GS Bhattacharji, prays for four weeks time. Prayer is allowed.
List on 23.03.2017.
In the meantime, counter affidavit may be filed. Download Date: 8-05-20] 7 15:05 1/1